Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Assam - Subsection

Section 20(1)(c) in Assam Opium Prohibition Act, 1947

(c)seize such opium, material, utensil, implement or apparatus, and any other article liable to confiscation under Section 29, and any document or other article which may furnish evidence of the commission of the offence ; and