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[Cites 0, Cited by 0] [Section 370(1C)] [Section 370] [Entire Act]

Union of India - Subsection

Section 370(1C)(a) in The Companies Act, 1956

(a)the names of all bodies corporate under the same management as the lending company and the name of every firm in which a partner is a body corporate under the same management as the lending company, and