Gauhati High Court
Assam State Cooperative Agriculture ... vs Sri Raju Mondal And 11 Ors on 19 September, 2019
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/4
GAHC010001762019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 1603/2019 in WA Sl.No.12242/2018
1:ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL
DEVELOPMENT BANK LTD. AND 2 ORS.
REP. BY ITS CHIEF EXECUTIVE DIRECTOR AND HAVING ITS OFFICE AT-
ASHRAM ROAD
ULUBARI
GUWAHATI- 781007.
2: THE CHAIRMAN
THE BOARD OF DIRECTORS
ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
BANK LIMITED
ASHRAM ROAD
ULUBARI
GUWAHATI- 781007.
3: THE CHIEF EXECUTIVE DIRECTOR
ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
BANK LIMITED
ASHRAM ROAD
ULUBARI
GUWAHATI- 781007.
VERSUS
1:SRI RAJU MONDAL AND 11 ORS
S/O- SRI PARSHOW NATH MANDOL
R/O- K.P. ROAD
DIBRUGARH
DIST.- DIBRUGARH
ASSAM
PIN- 786001.
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2:SRI APURBA KR. DAS
S/O- SRI KHITISH CH. DAS
R/O- BIJNI TOWN
DIST.- CHIRANG
ASSAM, PIN- 783390.
3:SRI DILIP KR. BOSE
S/O- LATE PRAFULLA RANJAN BOSE
R/O- N.S. ROAD
BONGAIGAON
DIST.- BONGAIGAON
ASSAM
PIN- 783380.
4:SRI KUSHAL CH. MALI
S/O- LATE THANU RAM MALI
R/O- SATPAKHALI
DIST.- KAMRUP
ASSAM
PIN- 781132.
5:SRI PANJIT SAIKIA
S/O- TANU RAM SAIKIA
JUNIOR ASSISTANT
DHANSIRI ASCARD BANK LTD.
GOLAGHAT
PIN- 785612.
6:SRI NAYANMANI BORA
S/O- LATE BIREN BORA
R/O- NEW AMULAPATY
DIST.- GOLAGHAT
ASSAM
PIN- 785621.
7:MD. ABDUL HAMID
S/O- MD. EADULLAH AHMED
R/O- MONGALDOI
P.O. ISLAMPUR
DIST.- CHIRANG
ASSAM
PIN- 784115.
8:SRI SAMARENDRA BARUAH
S/O- SRI SATYA NATH BARUAH
R/O- VILL.- GONTHAPARA
P.O. DEODHANIGHAT
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DIST.- DARRANG
ASSAM
PIN- 784147.
9:SRI ASHOK DUTTA
S/O- SRI RABINDRA KR. DUTTA
ACCOUNT ASSISTANT
NAZIRA BRANCH ASCARD BANK
DIST.- SIVASAGAR
ASSAM.
10:SRI GUNARAM NEWAR
S/O- SRI LAL BAHADUR NEWAR
R/O- VILL. AND P.O.- NAMUPATHAR
DIST.- DIBRUGARH
ASSAM
PIN- 786602.
11:THE STATE OF ASSAM
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
COOPERATION DEPARTMENT
DISPUR
GUWAHATI- 781006.
12:THE REGISTRAR OF COOPERATIVE SOCIETIES OF ASSAM
KHANAPARA
GUWAHATI- 781022.
Advocate for the Petitioner : MR. P D NAIR
Advocate for the Respondent : GA
ASSAM
BEFORE
HON'BLE THE CHIEF JUSTICE (ACTING) MR. ARUP KUMAR GOSWAMI
HON'BLE MR. JUSTICE MANISH CHOUDHURY
ORDER
19.09.2019 [A.K. Goswami, CJ(Acting)] It is submitted by Mr. G. Alam, learned counsel for the applicants that Ms. D.S. Neog though shown as the counsel appearing for respondent Nos.2 and 3 in the order dated 10.06.2019, actually Page No.# 4/4 appears for respondent Nos.11 & 12 being the standing counsel, Cooperation Department and notices are to be issued to respondent Nos.1--10 instead of only respondent No.1 as noted in the said order. He has further submitted that he had already taken steps for service of notice on respondent Nos.1-- 10 by registered post with A/D. Since steps have been taken as submitted by Mr. Alam, notices shall be despatched.
Sd/- Sd/-
JUDGE CHIEF JUSTICE (ACTING)
Comparing Assistant