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Gauhati High Court

Assam State Cooperative Agriculture ... vs Sri Raju Mondal And 11 Ors on 19 September, 2019

Author: Manish Choudhury

Bench: Manish Choudhury

                                                                         Page No.# 1/4

GAHC010001762019




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

               Case No. : I.A.(Civil) 1603/2019 in WA Sl.No.12242/2018


         1:ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL
         DEVELOPMENT BANK LTD. AND 2 ORS.
          REP. BY ITS CHIEF EXECUTIVE DIRECTOR AND HAVING ITS OFFICE AT-
         ASHRAM ROAD
          ULUBARI
          GUWAHATI- 781007.

         2: THE CHAIRMAN

         THE BOARD OF DIRECTORS
         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LIMITED
         ASHRAM ROAD
         ULUBARI
         GUWAHATI- 781007.

          3: THE CHIEF EXECUTIVE DIRECTOR

         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LIMITED
         ASHRAM ROAD
         ULUBARI
         GUWAHATI- 781007.

          VERSUS

          1:SRI RAJU MONDAL AND 11 ORS
          S/O- SRI PARSHOW NATH MANDOL
          R/O- K.P. ROAD
          DIBRUGARH
          DIST.- DIBRUGARH
          ASSAM
          PIN- 786001.
                                  Page No.# 2/4


2:SRI APURBA KR. DAS
S/O- SRI KHITISH CH. DAS
R/O- BIJNI TOWN
DIST.- CHIRANG
ASSAM, PIN- 783390.

3:SRI DILIP KR. BOSE
S/O- LATE PRAFULLA RANJAN BOSE
R/O- N.S. ROAD
BONGAIGAON
DIST.- BONGAIGAON
ASSAM
PIN- 783380.

4:SRI KUSHAL CH. MALI
S/O- LATE THANU RAM MALI
R/O- SATPAKHALI
DIST.- KAMRUP
ASSAM
PIN- 781132.

5:SRI PANJIT SAIKIA
S/O- TANU RAM SAIKIA
JUNIOR ASSISTANT
DHANSIRI ASCARD BANK LTD.
GOLAGHAT
PIN- 785612.

6:SRI NAYANMANI BORA
S/O- LATE BIREN BORA
R/O- NEW AMULAPATY
DIST.- GOLAGHAT
ASSAM
PIN- 785621.

7:MD. ABDUL HAMID
S/O- MD. EADULLAH AHMED
R/O- MONGALDOI
P.O. ISLAMPUR
DIST.- CHIRANG
ASSAM
PIN- 784115.

8:SRI SAMARENDRA BARUAH
S/O- SRI SATYA NATH BARUAH
R/O- VILL.- GONTHAPARA
P.O. DEODHANIGHAT
                                                                                     Page No.# 3/4

             DIST.- DARRANG
             ASSAM
             PIN- 784147.

             9:SRI ASHOK DUTTA
             S/O- SRI RABINDRA KR. DUTTA
             ACCOUNT ASSISTANT
             NAZIRA BRANCH ASCARD BANK
             DIST.- SIVASAGAR
             ASSAM.

             10:SRI GUNARAM NEWAR
             S/O- SRI LAL BAHADUR NEWAR
             R/O- VILL. AND P.O.- NAMUPATHAR
             DIST.- DIBRUGARH
             ASSAM
             PIN- 786602.

             11:THE STATE OF ASSAM
             REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
             COOPERATION DEPARTMENT
             DISPUR
             GUWAHATI- 781006.

             12:THE REGISTRAR OF COOPERATIVE SOCIETIES OF ASSAM
             KHANAPARA
             GUWAHATI- 781022.

             Advocate for the Petitioner : MR. P D NAIR
             Advocate for the Respondent : GA
             ASSAM



                                            BEFORE
             HON'BLE THE CHIEF JUSTICE (ACTING) MR. ARUP KUMAR GOSWAMI
                         HON'BLE MR. JUSTICE MANISH CHOUDHURY


                                            ORDER

19.09.2019 [A.K. Goswami, CJ(Acting)] It is submitted by Mr. G. Alam, learned counsel for the applicants that Ms. D.S. Neog though shown as the counsel appearing for respondent Nos.2 and 3 in the order dated 10.06.2019, actually Page No.# 4/4 appears for respondent Nos.11 & 12 being the standing counsel, Cooperation Department and notices are to be issued to respondent Nos.1--10 instead of only respondent No.1 as noted in the said order. He has further submitted that he had already taken steps for service of notice on respondent Nos.1-- 10 by registered post with A/D. Since steps have been taken as submitted by Mr. Alam, notices shall be despatched.

                                                   Sd/-                       Sd/-
                                                 JUDGE               CHIEF JUSTICE (ACTING)



Comparing Assistant