Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 40 in Tripura Excise Rules, 1962 40. Excise Officers empowered to ask for aid. - No Excise Officer below the rank of Sub-Inspector shall request any officer referred to in Section 71, sub-section (1) to aid him in carrying out the provisions of the Act or of any rule, notification or order made, issued or given under the Act.
