Calcutta High Court
Ritu Casyab & Ors vs Sarita Arora & Ors on 19 May, 2026
2023:CHC-OS:4046
OD-27
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
IA NO. GA/1/2026
In
EC/29/2013
RITU CASYAB & ORS.
Vs
SARITA ARORA & ORS.
BEFORE:
The Hon'ble JUSTICE GAURANG KANTH
Date : 19th May, 2026.
Appearance:
Mr. Jishnu Chowdhury, Sr. Adv.
Mr. Chayan Gupta, Adv.
Mr. Tanay Agarwal, Adv.
Ms. Darshana Sett, Adv.
...for the applicant/petitioner
Mr. Samriddha Sen, Adv.
Mr. Surajit Biswas, Adv.
Mr. Arijeet Bera, Adv.
...for respondent no.6
The Court: Affidavit-in-opposition filed by the respondent no.6 is taken on record.
Reply to the affidavit-in-opposition of respondent no.6 filed by the petitioner is also taken on record.
At the request of the parties, let this matter be listed for hearing on 16th June, 2026.
(GAURANG KANTH, J.) R.Bhar