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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 29(1)(e) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(e)declaration/recommendation of dividend, issue of convertible securities including convertible debentures or of debentures carrying a right to subscribe to equity shares or the passing over of dividend.