Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 33 in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986

33. Issue of Wage Slip.

- Every workman shall be issued a wage slip in Form T at least a day before the payment of the wages every month, showing the total wages earned by him and details of deductions, if any, made from the wages.