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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(1)(d) in The A.P. Poisons (Possession and Sale) Rules, 2016

(d)A register of usage of acid shall be maintained and the same shall be filed with the concerned SDM (or Tehsildnr wherever the office of SDM does not exist) every three months.