Calcutta High Court
Bda Ltd. & Anr vs National Industrial Corporation Ltd. & ... on 17 August, 2017
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
AID 1 of 2006
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
BDA LTD. & ANR.
Versus
NATIONAL INDUSTRIAL CORPORATION LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 17th August, 2017.
Mr. Bodhisatta Biswas, Advocate for appellants. Mr.Rabi Prosad Mukherjee, Adv. for Controller of Patents and Designs.
The Court : Learned Counsel representing the appellants has prayed for an adjournment for a week in order to enable him to obtain instruction in the matter. The authorities are represented.
The matter stands adjourned for a week.
(SOUMEN SEN, J.) pa