Patna High Court - Orders
The Union Of India And Ors vs Basuki Nath Jha on 23 June, 2022
Author: P. B. Bajanthri
Bench: P. B. Bajanthri, Rajiv Roy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.22767 of 2018
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The Union Of India and Ors
... ... Petitioner/s
Versus
Basuki Nath Jha
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Anjani Kumar Sharan A. S. G.
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
and
HONOURABLE MR. JUSTICE RAJIV ROY
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)
3 23-06-2022Petitioners' counsel is hereby directed to furnish the mode of recruitment to the post of APS (Army Postal Service) as Group-D. If the appointment of respondent on the post of APS (Army Postal Service) as Group-D is a fresh appointment in that event it is required to be examined as to whether petitioner is entitled to old or new pension scheme.
Re-list this matter on 14.07.2022.
(P. B. Bajanthri, J) ( Rajiv Roy, J) rakhi/-
U