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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(2) in Rules under the United Provinces Excise Act, 1910

(2)Bhang may be collected only under licence in Form I. D. 15 from the spontaneous clusters of the hemp plant in the districts of Saharanpur, Muzaffarnagar, Bijnor, Bareilly, Pilibhit, Nainital, Kheri, Bahraich, Gonda, Basti, Gorakhpur and Deoria.