Himachal Pradesh High Court
Susheela Sharma & Ors. vs . State Of H.P. & Others. on 20 October, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
.
Susheela Sharma & Ors. vs. State of H.P. & others.
CWP No.8048 of 2023 20.10.2023 Present: Mr. Surender Sharma, Advocate, for the petitioners.
of Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General, for respondents No.1 & 2/State. rt Mr. Dhananjay Sharma, Advocate, for respondent No.3.
CWP No.8048 of 2023 & CMP No.15211 of 2023 Notice. Mr. B.C. Verma, learned Additional Advocate General and Mr. Dhananjay Sharma, learned Counsel, appear and waive service of notice on behalf of respondents No.1 & 2 and respondent No.3, respectively. They pray for and are granted four week's time to file reply.
Separate notice be issued to respondent No.4, returnable for 24.11.2023, on taking steps within a period of one week.
CMP No.15212/2023The application is disposed of with a direction to the applicants to file English translation of documents in issue, within a period of four weeks.
(Sandeep Sharma) Judge 20th October, 2023 (reena) ::: Downloaded on - 20/10/2023 20:41:58 :::CIS