Section 54(2)(b) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

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Union of India - Subsection

Section 54(2)(b) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

(b)the manner of verifying the demographic information and biometric information for issue of Aadhaar number under sub-section (3) of section 3;

(ba)[ the manner of generating an alternative virtual identity under sub-section (4) of section 3; [Inserted by Act No. 14 of 2019, dated 23.7.2019.]

(bb)the manner in which cancellation of an Aadhaar number may be carried out under sub-section (2) of section 3A;]