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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(4) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(4)[ The distance between any two cinemas shall be reckoned from the cabin room of one cinema to the cabin room of another.] [Substituted by G.O. Ms. No. 586, Social Welfare, dated the 23rd August 1969.]