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State of Gujarat - Section

Section 3 in Gujarat Ministers' Salaries and Allowances (Amendment) Act, 1973

3. Amendment of section 3 of Guj. VI of 1960.- In section 3 of the principal Act,-

(1)after the words "per month" the words, letters and figures "and to each Minister of State a salary of Rs. 950 per month" shall be added;
(2)to the marginal note, the words "and Ministers of State" shall be added at the end.