Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 36] [Entire Act] State of Rajasthan - Subsection Section 36(1) in Rajasthan Panchayati Raj Act, 1994 (1)The Sarpanch, Up-Sarpanch or panch may resign his office by writing under his hand addressed to the Vikas Adhikari.
