Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 12 in Bihar Block Minority Welfare Officers Cadre Rules, 2018 12. Interpretation. - In case of doubt on interpretation of any provision of this regulation, the matter will be referred to the Department which in consultation with Law Department shall take final decision on the issue.
