Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(6)(f) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007

(f)Such other documents as may be specified, by notification.