Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

Bengal Presidency - Subsection

Section 18(d) in Land Registration Act, 1876

(d)the numbers borne by the entries [in each Part of the general register of revenue-paying lands,] and under each local division in the mauzawar register which are affected by the change here recorded.