Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Gujarat - Section

Section 54 in The Gujarat Agricultural Lands Ceiling Act, 1960

54. Enactments amended.

- With effect from the appointed day the enactments specified in Schedule III shall be amended to the extent mentioned in the fourth column thereof.[Schedule I] [This schedule was substituted for the original by Gujarat 2 of 1974, Section 29.](See Sections 4 and 5)
Ceiling area in hectares and its approximateequivalent in acres.
Class of Local Area Perennially irrigated land            
  (i) Irrigated by source other than privatesource (ii) Irrigated by Private source. Seasonally irrigated land. Superior dry crop land Dry crop land
  Hectares Approximate equivalent in acres Hectares Approximate equivalent in ac-res Hectares Approximate equivalent in ac-res Hectares Approximate equivalent in ac-res Hectares Approximate equivalent in ac-res
1 2 3 4 5
A 4.05 10 5.06 12.50 6.07 15 8.09 20 12.14 30
B 4.45 11 5.56 13.75 6.47 16 8.90 22 13.35 33
C 4.86 12 6.07 15 7.28 18 9.71 24 14.57 36
D 5.26 13 6.58 16.25 7.69 19 10.52 26 15.78 39
E 5.67 14 7.08 17.50 8.50 21 11.33 28 17.00 42
F 6.07 15 7.28 18 8.90 22 12.14 30 18.21 45
G 6.47 G6 7.28 18 9.71 24 12.95 32 19.42 48
H 6.88 17 7.28 18 10.12 25 13.76 34 20.64 51
Ceiling area in hectares and its approximateequivalent in acres.
Class of Local Area Perennially irrigated land            
  (i) Irrigated by source other than privatesource (ii) Irrigated by Private source. Seasonally irrigated land. Superior dry crop land Dry crop land
  Hectares Approximate equivalent in ac-res Hectares Approximate equivalent in ac-res Hectares Approximate equivalent in ac-res Hectares Approximate equivalent in ac-res Hectares Approximate equivalent in ac-res
I 7.28 18 7.28 18 10.93 27 14.57 36 21.85 54
Note - In this Schedule, "Irrigated by private source" means irrigated from a tube-well or lift irrigation from a perennial water source operated by diesel or electric power.]