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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Daman and Diu - Subsection

Section 33(1) in The Daman And Diu Panchayat Regulation, 2012

(1)Subject to the rules made under this Regulation, a Gram Panchayat may organise a force to be known as Village Volunteer Force consisting of able bodied persons residing in the Gram who are not below the age of eighteen years and who are willing to join the force and place such force under the command of a suitable person.