National Consumer Disputes Redressal
Shahberi Society vs Satyam Real Build Private Limited & Ors. on 5 June, 2023
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI CONSUMER CASE NO. 2071 OF 2019 1. SHAHBERI SOCIETY R/o SBI Residency - 11, Shahberi Apartments Greater Noida, UP ...........Complainant(s) Versus 1. SATYAM REAL BUILD PRIVATE LIMITED & ORS. ...........Opp.Party(s)
BEFORE: HON'BLE MRS. JUSTICE DEEPA SHARMA,PRESIDING MEMBER
FOR THE COMPLAINANT : FOR THE OPP. PARTY : NOTICE NOT ISSUED
Dated : 05 June 2023 ORDER
None present for the Complainant. Various ordersheets show that none for the Complainant has been attending the proceedings for the last 4/5 dates. Complainant has not taken steps for service of the Opposite Parties as well. This shows that the Complainant is not interested in pursuing the matter.
Complaint stands dismissed in default.
..............................J DEEPA SHARMA PRESIDING MEMBER