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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 34(1)(c) in Arunachal Pradesh Panchayat Raj Act, 1997

(c)widen, open, enlarge or otherwise improve any such public street, bridge or culvert and with minimum damage to the neighboring fields, plants and preserve trees on the side of such street;