Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 800 in Rules under the United Provinces Excise Act, 1910

800. Advances to be paid into headquarters treasury.

- Advances must be paid at the headquarters of the district in which the distillery is situated, by means of Form P.D. - 19 omitting the particulars as to rate of duty, description of spirit, etc., and inserting tire words 'advance duty'.