Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 80] [Entire Act] Union of India - Section Section 11 in Income Tax Rules, 1962 11. Determination of income from transactions with non-residents. - Omitted by the IT (Twenty-first Amdt.) Rules, 2001, w.e.f. 21-8-2001.E. - Deductions to be made in computing total income
