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State of Uttar Pradesh - Section

Section 311 in Uttar Pradesh Municipal Corporation Act, 1959

311. Measures for watering streets.

- The Municipal Commissioner may -
(a)take measures for having the public streets watered at such time and seasons and in such manner as he shall think fit;
(b)procure and maintain such vehicles, animals and apparatus as he shall think fit for the said purpose.
Miscellaneous