Patna High Court - Orders
Ram Bilas Thakur & Ors vs The Union Of India & Ors on 5 December, 2012
Bench: Prakash Chandra Verma, Jayanandan Singh
Patna High Court LPA No.1868 of 2012 (2) dt.05-12-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1868 of 2012
======================================================
1. RAM BILAS THAKUR S/O LATE BASUDEO THAKUR RESIDENT
OF VILLAGE - SAROTTAR, POLICE STATION - DUMARIYA GHAT,
DISTRICT - EAST CHAMPARAN
2. SANJAY SHARMA S/O RAM BILAS THAKUR RESIDENT OF
VILLAGE - SAROTTAR, POLICE STATION - DUMARIYA GHAT,
DISTRICT - EAST CHAMPARAN
3. VIJAY KUMAR SHARMA S/O RAM BILAS THAKUR RESIDENT
OF VILLAGE - SAROTTAR, POLICE STATION - DUMARIYA GHAT,
DISTRICT - EAST CHAMPARAN
.... .... APPELLANT/S
VERSUS
1. UNION OF INDIA; THROUGH THE SECRETARY; MINISTRY OF
SHIPPING, ROAD TRANSPORT AND HIGHWAYS; GOVERNMENT
OF INDIA, CENTRAL SECRETARIAT, NEW DELHI NULL NULL
2. NATIONAL HIGHWAYS AUTHORITY OF INDIA; THROUGH ITS
CHAIRMAN, G-5 & 6, SECTOR-10, DWARKA, NEW DELHI -110075
3. PROJECT DIRECTOR, NATIONAL HIGHWAY AUTHORITY OF
INDIA, C.R.R.O. P.I.U. DISTRICT - MUZAFFARPUR, BIHAR
4. PROJECT MANAGER - PACKAGE - 10, P.C.L. - VILLAGE -
KHAJURIA CHAUK, POLICE STATION - DUMARIA GHAT,
DISTRICT - EAST CHAMPARAN
5. DISTRICT MAGISTRATE, EAST CHAMPARAN, BIHAR
6. THE STATE OF BIHAR
.... .... RESPONDENT/S
======================================================
Appearance :
For the Appellant/s : Mr.
For the Respondent/s : Mr.
======================================================
CORAM: HONOURABLE MR. JUSTICE PRAKASH CHANDRA
VERMA
and
HONOURABLE MR. JUSTICE JAYANANDAN SINGH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE PRAKASH CHANDRA
VERMA)
2 05-12-2012Learned counsel for the petitioners seeks permission of this Court to withdraw this application with a liberty to file review petition before the appropriate forum.
Permission is accorded.
Patna High Court LPA No.1868 of 2012 (2) dt.05-12-2012Accordingly, this application is disposed of with the aforesaid liberty.
(Prakash Chandra Verma, J) Bhardwaj/- (Jayanandan Singh, J)