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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(1)(iii) in The Code of Civil Procedure, 1908

(iii)as respects any other servant of the Government or a servant of any other [* * *] [The words " railway or" omitted by A.O. 1950.] local authority, the State Government.]