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Bombay High Court

Sinewave Biomass Power Pvt. Ltd vs Cethar Ltd. (Formerly Known As Cethar ... on 16 October, 2018

Author: S.J. Kathawalla

Bench: S.J. Kathawalla

ssp                                                                                                  911 CHOL 1108 OF 2018.doc

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                       CHAMBER ORDER NO.1108 OF 2018
                                    IN
                  COMM. ARBITRATION PETITION NO.23 OF 2017


Sinewave Biomass Power Pvt. Ltd.                                     ...         Petitioner
      versus
Cethar Ltd. And Anr.                                                 ...         Respondents

Mr. Yazdi P. Jijina I/by M/s. Mulla and Mulla and Craigie Blunt and Caroe, for
Petitioner.
Ms. Trupti Gohil, for Respondent NO.1.

                                       CORAM: S.J. KATHAWALLA, J.
                                       DATE:             16th OCTOBER, 2018

P.C.:

1. The above Chamber order is taken out by the Advocate for Respondent NO.1 seeking discharge. For reasons set out in the Affidavit in support of the Chamber Order, the same is allowed and Mr. Jayant Gohil, Mrs. Trupti J. Gohil and Mr. G. Dineshkumar, Advocates for Respondent No.1 are discharged from appearing for Respondent No.1 in the above Petition. The Chamber Order is accordingly disposed of.

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