Bombay High Court
Sinewave Biomass Power Pvt. Ltd vs Cethar Ltd. (Formerly Known As Cethar ... on 16 October, 2018
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
ssp 911 CHOL 1108 OF 2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER ORDER NO.1108 OF 2018
IN
COMM. ARBITRATION PETITION NO.23 OF 2017
Sinewave Biomass Power Pvt. Ltd. ... Petitioner
versus
Cethar Ltd. And Anr. ... Respondents
Mr. Yazdi P. Jijina I/by M/s. Mulla and Mulla and Craigie Blunt and Caroe, for
Petitioner.
Ms. Trupti Gohil, for Respondent NO.1.
CORAM: S.J. KATHAWALLA, J.
DATE: 16th OCTOBER, 2018 P.C.:
1. The above Chamber order is taken out by the Advocate for Respondent NO.1 seeking discharge. For reasons set out in the Affidavit in support of the Chamber Order, the same is allowed and Mr. Jayant Gohil, Mrs. Trupti J. Gohil and Mr. G. Dineshkumar, Advocates for Respondent No.1 are discharged from appearing for Respondent No.1 in the above Petition. The Chamber Order is accordingly disposed of.
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