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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(3) in Children's University Act, 2009

(3)It shall be the duty of the Vice-Chancellor to ensure that the directives of the State Government, if any. and the provisions of the Act, the Statutes, the Ordinances and the Regulations are strictly observed and that the decisions of the authorities, bodies and committees which arc consistent with the Act, the Statutes, the Ordinances or the Regulations are properly implemented.