Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 133] [Entire Act]

Union of India - Subsection

Section 133(2) in The Dedicated Freight Corridor Railway General Rules, 2018

(2)A railway servant employed under his orders shall be subject to his authority and direction in the working of the station.