Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 6 in Tamil Nadu Nambudri Act, 1932 6. Debt contracted by karnavan binding on illom. - No debt contracted or mortgage without possession executed by a karnavan shall bind the illom contracted unless the debt is contracted or the mortgage is executed for illom necessity.
