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[Cites 0, Cited by 0] [Section 206(1)] [Section 206] [Entire Act]

State of Telangana - Subsection

Section 206(1)(i) in Telangana Panchayat Raj Act, 2018

(i)the rent payable, in respect of the premises or if no rent is so payable, the rent payable for similar premises in the locality;