Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Manipur - Subsection Section 12(4) in The Manipur Highways Act, 1979 (4)The building and control lines as finally determined shall be demarcated on the ground by distinctive stones of other suitable marks which may be painted with different colours and serially numbered.
