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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(2) in Punjab Urban Estates (Sale of Sites) Rules, 1965

(2)In the case of sale of a site by auction, the sale price shall be such reserve price as may by determined by the State Government from time to time or any higher price determined as a result of bidding in an open auction.]