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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Tamilnadu - Subsection

Section 56(2)(f) in Tamil Nadu Societies Registration Act, 1975

(f)the qualifications of auditors and the members appointed under sub-section (1) of section 16 and of the persons authorized to hold inquiry under section 36 ;