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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(2)(viii) in The Bihar Irrigation and Flood Protection, (Betterment Contribution) Rules, 1961

(viii)Payment of instalments in advance - It shall be permissible for assessees to pay their instalments in advance of the dates fixed for payment.