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[Cites 0, Cited by 0] [Section 113(1)] [Section 113] [Entire Act]

State of Maharashtra - Subsection

Section 113(1)(e) in Maharashtra Public Universities Act, 2016

(e)that there shall be linkages with the industries or businesses as may be necessary to give professional experiences and also a panel of experts from industries or businesses which shall work as visiting teachers or trainers as demanded by the various programmes of that college which intends to run;