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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(a) in The Bihar Intermediate Education Council Act, 1992

(a)if he, directly or indirectly, himself or through his partner, has -
(i)share or interest in any book published or recommended by or on behalf of the Council, or
(ii)share or interest in any work to be done or contract to be given by the order of or on behalf of the Council;