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State of Bihar - Section

Section 2A in Bihar Minor Mineral Concession Rules, 1972

2A. [ To maintain and keep boundary marks and sign boards in good order. [Inserted by S.O. 305.dated 26.3.1985.] - The lessee/lessees shall at his/their/own expense arrange for sign boards within the lease hold area showing the name of the lessee/name of the minerals/details of the area and period of the lease and shall always maintain and keep them in good order.]