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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Gujarat - Subsection

Section 51(5) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

(5)Nothing in the foregoing provisions of this section shall be deemed to authorise the exchange of tenancies between tenants who do not belong to the same class.