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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(2) in The M.P. Electricity (Supply) Finance Rules, 1967

(2)Bonds issued by the Board shall be called 'Madhya Pradesh State Electricity Board Bonds' or 'Madhya Pradesh State Electricity Board Mortgage Bonds' or 'Madhya Pradesh State Electricity Board Mortgage Debentures', as the case may require.