Section 6(2)(iv) in The Gujarat Fiscal Responsibility Act, 2005

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(2)(iv) in The Gujarat Fiscal Responsibility Act, 2005

(iv)the estimated yearly pension liabilities worked out on actual basis, for the next ten years, within such period as the State Government may, by order, specify.

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State of Gujarat - Subsection

Section 6(2)(iv) in The Gujarat Fiscal Responsibility Act, 2005