Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 73 in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988 73. Every forest officer and police officer shall prevent, and may interfere for the purpose of preventing the commission of any forest offence.
