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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(6) in Board For Industrial And Financial Reconstruction Regulations, 1987

(6)[ Secretary may delegate the powers to allow inspection and supply copies of records, including documents referred to in sub-regulations (1) and (2) of this regulation to the Registrar.] [ Inserted by BIFR (First Amendment) Regulations, 1993.]