Calcutta High Court
Commissioner Of I.Tax vs M/S. Delite Properties Pvt. Ltd on 4 June, 2014
Author: Arun Mishra
Bench: Arun Mishra
ORDER SHEET
ITA 141 OF 2002
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (INCOME TAX)
ORIGINAL SIDE
COMMISSIONER OF I.TAX, KOLKATA-III
Versus
M/S. DELITE PROPERTIES PVT. LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 4th June, 2014.
For the Appellant : Mr. P. K. Bhowmik, Advocate.
For the Respondent :
The Court:- It is submitted by the learned Counsel for the appellant that the appeal is pending for consideration. It is reported by the Registry of this Court that the records are not traceable.
As prayed, learned Advocate for the appellant is permitted to construct the papers and file the same in the department within eight weeks from date as informal paper book after serving copy thereof upon the respondent, failing which the appeal shall stand dismissed without further reference to this Bench.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) snn.
A.R.(CR).