Madhya Pradesh High Court
Shiva Prakash Mishra vs Shiva Kumar Msihra on 3 September, 2021
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 MA-2406-2008
The High Court Of Madhya Pradesh
Lok Adalat Pre-Sitting
MA-2406-2008
(SHIVA PRAKASH MISHRA Vs SHIVA KUMAR MSIHRA AND OTHERS)
3
Jabalpur, Dated : 03-09-2021
None for the appellant.
Shri P.K. Sahu, learned counsel for the respondents/Company.
Compromise is not possible in the case. List the matter before Regular Bench.
(VISHAL DHAGAT) JUDGE shabana Digitally signed by SHABANA ANSARI Date: 2021.09.04 11:27:42 +05'30'