Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(xii) in The Bihar State Bar Council Advocates' (Welfare) Pension Scheme, 2008 (xii)"Member of the Trustee Fund" means an advocate who is a regular member of the Trustee Fund under the provisions of the Act.
