Bombay High Court
Parag Milks Foods Ltd vs The State Of Maharashtra Thr Principal ... on 13 March, 2024
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
Board Sr.No.:-5
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 11719 OF 2023
Parag Milks Foods Ltd. ....PETITIONER
V/S
The State Of Maharashtra Thr Principal ....RESPONDENT
Secretary And Anr WITH WRIT PETITION NO. 10540 OF 2023 Vrs Foods Limited ....PETITIONER V/S The State Of Mah. Thr Prin. Sec. Dept. Of Agri.
....RESPONDENT Animal Husb., Dairy Dev. And Fish. And Ors And Ors WITH WRIT PETITION NO. 10543 OF 2023 M/s. S. R. Thorat Milk Product Pvt. Ltd. ....PETITIONER V/S The State Of Mah. Thru Prin. Sec. Dept. Of Agri.
....RESPONDENT Animal Husb. And Dairy Dev. And Fish. And Ors WITH WRIT PETITION NO. 14732 OF 2023 Govind Milk And Milk Products Pvt. Ltd And ....PETITIONER Ors Page 1/3 ::: Uploaded on - 15/03/2024 ::: Downloaded on - 30/03/2024 11:20:05 ::: V/S The State Of Maharashtra Thr. Pricipal Secretary ....RESPONDENT Department Of Agriculture Animal. And Anr WITH WRIT PETITION NO. 199 OF 2024 Sunfresh Agro Industries Pvt. Ltd ....PETITIONER V/S The State Of Maharashtra Thr. Principal ....RESPONDENT Secretary Depa. Of Agriculture Anumal Husbandry And Anr WITH INTERIM APPLICATION NO. 1507 OF 2024 In Writ Petition 11719 OF 2023 Parag Milks Foods Ltd. ....PETITIONER V/S The State Of Maharashtra Thr Principal ....RESPONDENT Secretary, Dept. Of Agri. Animal Husb.... And Anr Ms.P.B.Shah a/w Mr. Kayval P Shah for Petitioner Ms.Shruti Vyas Addl.,G.P a/w Ms. P.J.Gavhane AGP for State CORAM : HON'BLE SHRI JUSTICE G. S. KULKARNI & HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA, JJ DATE : 13th March, 2024 Page 2/3 ::: Uploaded on - 15/03/2024 ::: Downloaded on - 30/03/2024 11:20:05 ::: P.C. :
S. O. to 21/03/2024 ( H. O. B.).
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