Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(a) in U.P. Police (Extraordinary Pension) (Second Amendment) Rules, 2015 (a)death due to attack/fight with dacoits/criminals/foreign hostiles/extremists/ terrorists/naxalites etc.;
